AJAY KUMAR MITTAL,. SATPAL

79 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• SHEELA DEVI v. MAHABIR SINGH — Punjab & Haryana High Court (2016-08-08)
• GIRISHIKA SINGLA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-03-03)
• SANJIV KUMAR BANSAL v. PARVEEN KUMARI — Punjab & Haryana High Court (2016-03-01)
• USHA RANI v. RAM PAL — Punjab & Haryana High Court (2016-02-29)
• AMIT KAUSHIK v. MONIKA GAUR — Punjab & Haryana High Court (2016-02-29)
• PARAMJIT KAUR v. KARAM SINGH — Punjab & Haryana High Court (2016-02-29)
• DALJIT KAUR v. GURCHARAN SINGH — Punjab & Haryana High Court (2016-02-27)
• APURV AND ORS. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2016-02-27)
• KRISHAN KUMAR v. KAVITA — Punjab & Haryana High Court (2016-02-26)
• SONIA v. HARMESH — Punjab & Haryana High Court (2016-02-26)