AJAY KUMAR MITTAL,. S. MURALIDHAR

441 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER OF INCOME TAX v. PURNIMA BERI — Punjab & Haryana High Court (2018-10-03)
• THE COMMISIONER OF INCOME TAX,JDR II v. S.S.ARORA,D & S.J,JALANDHAR — Punjab & Haryana High Court (2018-10-03)
• SANTOSH KUMARI v. UT OF CHANDIGARH AND ORS — Punjab & Haryana High Court (2018-10-03)
• RAM GOPAL v. UT OF CHANDIGARH AND ORS — Punjab & Haryana High Court (2018-10-03)
• AMIT MARWAHA v. HARYANA SHEHARI VIKAS PRADHIKARAN AND OTHERS. — Punjab & Haryana High Court (2018-10-03)
• THE COMMISSIONER OF INCOME TAX v. M/S POPULAR ENGG. CO. — Punjab & Haryana High Court (2018-10-03)
• JAGMAL AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-10-03)
• VARINDER KUMAR JAIN v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2018-10-03)
• CITCO PROGRESSIVE WORKERS UNION (REGD) v. CHANDIGARH ADMINISTRATION AND ORS — Punjab & Haryana High Court (2018-10-03)
• ANIL KUMAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-01)