AJAY KUMAR MITTAL,. RAMENDRA JAIN

91 recorded High Court judgment(s) · 2015–2018

Courts

Disposal nature

Recent judgments

• DINESH KUMAR v. UNION TERRITORY CHANDIGARH & ORS — Punjab & Haryana High Court (2018-02-23)
• M/S CAPITAL FINANCIAL CONSULTANCY INDIA LIMITED v. BANK OF BARODA AND ANR — Punjab & Haryana High Court (2017-12-08)
• EMAAR MGF LAND LTD v. UT OF CHANDIGARH & ANR — Punjab & Haryana High Court (2017-05-19)
• EMAAR MGF LAND LTD AND ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2017-05-19)
• EMAAR MGF LAND LTD v. STATE OF HARYANA AND OTHER — Punjab & Haryana High Court (2017-05-19)
• JYOTI v. NAVEEN — Punjab & Haryana High Court (2017-05-08)
• PR. COMMISSIONER OF INCOME TAX, JALANDHAR-I, JALANDHAR v. SUKHDEV SINGH RANDHAWA, RANDHAWA COLONY, MEKERIAN — Punjab & Haryana High Court (2017-05-08)
• SUNITA v. VINOD KUMAR — Punjab & Haryana High Court (2017-05-08)
• DEWARKAR SHARMA @ CHINU v. ANITA RANI AND ANR — Punjab & Haryana High Court (2017-05-08)
• RAVI KUMAR v. STATE OF U T CHANDIGARH AND ORS — Punjab & Haryana High Court (2017-05-08)