AJAY KUMAR MITTAL,. RAJESH BHARDWAJ

42 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• BALWINDER KUMAR v. NCB, CHANDIGARH — Punjab & Haryana High Court (2015-03-02)
• VIRAT DUTT CHAUDHARY v. NARCOTICS CONTROL BUREAU & ORS — Punjab & Haryana High Court (2015-03-02)
• NASEEB CHAND v. NARCOTICS CONTROL BUREAU CHANDIGARH — Punjab & Haryana High Court (2015-03-02)
• PUSHPDEEP SINGH v. NARCOTICS CONTROL BUREAU AND ORS — Punjab & Haryana High Court (2015-03-02)
• SAJI MOHAN v. NARCOTICS CONTROL BUREAU CHANDIGARH — Punjab & Haryana High Court (2015-03-02)
• NAVEEN KUMAR v. NARCOTICS CONTROL BUREAU — Punjab & Haryana High Court (2015-03-02)
• SANDEEP KUAMR v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2014-12-04)
• SATPAL v. STATE OF HARYANA — Punjab & Haryana High Court (2014-11-28)
• BIJENDER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2014-11-28)
• BACHITTAR SINGH AND ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2014-11-05)