AJAY KUMAR MITTAL,. RAJAN GUPTA

83 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• BHOOP SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-02-27)
• PIARI v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-11-26)
• SUKHDEV SINGH v. INTELLIGENCE OFFICER, AMRITSAR — Punjab & Haryana High Court (2014-08-08)
• HARBHAJAN SINGH v. INTELLIGENCER OFFICER, DI AMRITSAR — Punjab & Haryana High Court (2014-08-08)
• JASBIR SINGH v. INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE — Punjab & Haryana High Court (2014-08-08)
• TARSEM SINGH v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2014-08-08)
• VIPIN TIWARI v. STATE OF HARYANA — Punjab & Haryana High Court (2014-05-30)
• DILRANJAN @ MANGRA v. STATE OF HARYANA — Punjab & Haryana High Court (2014-05-30)
• PARDEEP & ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2014-05-30)
• MITHAI LAL @ AKLESH @ TOPIWALA v. STATE OF HARYANA — Punjab & Haryana High Court (2014-05-30)