AJAY KUMAR MITTAL,. MANJARI NEHRU KAUL

839 recorded High Court judgment(s) · 2015–2019

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF CENTRAL GST v. M/S TORUS BUSINESS SOLUTIONS PVT LTD — Punjab & Haryana High Court (2019-05-24)
• COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX, FARIDABAD v. P S CHAUHAN — Punjab & Haryana High Court (2019-05-24)
• COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX, FARIDABAD v. VIKAS AGGARWAL — Punjab & Haryana High Court (2019-05-24)
• BHUPENDER KUMAR v. AUTHORIZED OFFICER, STANDARD CHARTERED BANK — Punjab & Haryana High Court (2019-05-22)
• M/S NAIN AND COMPANY v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-05-22)
• DILBAG SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-05-22)
• ANIL KUMAR MITTAL AND ANR. v. AUTHORISED OFFICER, HDFC BANK LTD AND ORS, — Punjab & Haryana High Court (2019-05-22)
• ORIENTAL BANK OF COMMERCE v. CHANDIGARH ADMINISTRATION AND OTHERS — Punjab & Haryana High Court (2019-05-22)
• M/S HOTEL SNOWPEAK PVT LTD AND OTHERS v. PUNJAB NATIONAL BANK AND ORS — Punjab & Haryana High Court (2019-05-21)
• ARYAN INTERNATIONAL v. ADDITIONAL DIRECTOR GENERAL AND ANOTHER — Punjab & Haryana High Court (2019-05-20)