AJAY KUMAR MITTAL,. MAHABIR SINGH SINDHU

141 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF INCOME TAX v. M/S SHIVALIK AGRO CHEMICAL — Punjab & Haryana High Court (2016-09-06)
• COMMISSIONER OF INCOME TAX-I CHANDIGARH v. M/S SHIVALIK AGRO CHEMICAL NEELAM CINEMA COMPLEX SECTOR 17 CHANDIGARH — Punjab & Haryana High Court (2016-09-06)
• COMMISSIONER CENTRAL EXCISE ROHTAK v. M/S DONEAR PLYWOOD CHANDIGARH — Punjab & Haryana High Court (2016-08-10)
• COMMISSIONER CENTRAL EXCISE ROHTAK v. JITENDRA KEJRIWAL M.D M/S SURYA VIKAS PLYWOOD LTD — Punjab & Haryana High Court (2016-08-10)
• COMMISSIONER OF CENTRAL EXCISE LUDHIANA v. M/S PAL CLOTH HOUSE — Punjab & Haryana High Court (2016-03-15)
• COMMISSIONER OF CENTRAL EXCISE v. M/S RANA MONEY CHANGER — Punjab & Haryana High Court (2016-03-15)
• THE COMMISSIONEROF INCOME TAX-II AMRITSAR v. M/S BHARATUDYOG SICOP INDUSTRIAL ESTATE, KATHUA (J&K) — Punjab & Haryana High Court (2016-01-27)
• M/S JAGDAMBAY STONE MILLS v. STATE OF HARYANA — Punjab & Haryana High Court (2015-09-08)
• M/S SURENDRA STONE CRUSHING CO. v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2015-09-08)
• COMMISSIONER OF INCOME TAX-I LUDHIANA v. AMRIK SINGH PROP. M/S NEXO PRODUCTS (INDIA) — Punjab & Haryana High Court (2015-04-29)