AJAY KUMAR MITTAL,. M.S. SULLAR

41 recorded High Court judgment(s) · 2010–2013

Courts

Disposal nature

Recent judgments

• BALBIR SINGH ETC. v. JT.DIRECTOR PANCHAYATS PB.ETC. — Punjab & Haryana High Court (2013-11-21)
• ARJAN & ORS v. DIRECTOR C/H PB & ORS — Punjab & Haryana High Court (2013-11-21)
• BABLI RANI v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-11-19)
• RAKESH KUMAR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-11-19)
• RAM LUBHAYA v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-11-19)
• DES RAJ v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-11-19)
• AMRITSAR SWADESHI TEXTILE CORPORATION PVT LTD & ORS v. DISTRICT JUDGE AMRITSAR & ORS — Punjab & Haryana High Court (2013-11-14)
• CIT, FARIDABAD v. AMTEK AUTO LTD. GURGAON — Punjab & Haryana High Court (2013-11-14)
• HARYANA STATE COOP. AGRI & RURAL DEVELOPMENT BANK LTD v. SUBHASH CHANDER AND ORS — Punjab & Haryana High Court (2013-11-14)
• HARYANA STATE COOP. AGRI. & RURAL DEVELOPMENT BANK LTD v. JAGDISH SINGH AND ORS — Punjab & Haryana High Court (2013-11-14)