AJAY KUMAR MITTAL,. M.M. KUMAR

311 recorded High Court judgment(s) · 2006–2017

Courts

Disposal nature

Recent judgments

• SUKHJINDER SINGH v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2017-01-16)
• DR. P.C. KHURANA v. THE COMM. OF INCOME TAX, JALANDHAR — Punjab & Haryana High Court (2012-04-04)
• H.S. RATHI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2012-02-21)
• BALBIR SINGH @ BIRA v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-02-16)
• JARNAIL SINGH AND ORS. v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2012-02-13)
• KEWAL SINGH v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2012-02-01)
• HARPREET SINGH @ HARRY v. UT OF CHANDIGARH AND ANR — Punjab & Haryana High Court (2012-02-01)
• M/S DASHMESH TRADERS v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2012-01-31)
• EXECUTIVE OFFICER, NAGAR PANCHAYAT MACCHIWARA, DISTT LDH v. ANJU BALA VAID AND ORS. — Punjab & Haryana High Court (2012-01-31)
• COMMISSIONER OF CENTRAL EXCISE v. M/S KOBE SUSPENSION CO. PVT. LD. — Punjab & Haryana High Court (2012-01-31)