AJAY KUMAR MITTAL,. KARAMJIT SINGH

429 recorded High Court judgment(s) · 2015–2018

Courts

Disposal nature

Recent judgments

• JAI PARKASH v. AJAY KUMAR AND ANR — Punjab & Haryana High Court (2018-08-31)
• SANJEEV KUMAR v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2018-07-20)
• CHET RAM AND OTHERS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-07-20)
• M/S D R FOODS LTD AND ANOTHER v. RESERVE BANK OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-07-13)
• AJAY PAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-07-13)
• PAWAN GULATI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-06-01)
• MUKTESH ENTERPRISES AND ANR v. BANK OF BARODA AND ORS — Punjab & Haryana High Court (2018-06-01)
• RAJ KUMAR WADHWA AND ANR v. UCO BANK & ANR — Punjab & Haryana High Court (2018-06-01)
• M/S HDB FINANCIAL SERVICES LTD v. ADDITIONAL DISTRICT MAGISTRATE LUDHIANA AND ORS — Punjab & Haryana High Court (2018-06-01)
• NISHANT VERMA v. AUTHORIZED OFFICER/CHIEF MANAGER DENA BANK AND OTHERS — Punjab & Haryana High Court (2018-06-01)