AJAY KUMAR MITTAL,. K.C. GUPTA

34 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• MANDEEP KAUR v. MANPREET SINGH — Punjab & Haryana High Court (2016-08-22)
• RANJIT KAUR v. BALBIR SINGH — Punjab & Haryana High Court (2015-09-18)
• SIKANDER v. MAMTA — Punjab & Haryana High Court (2015-09-16)
• DALIP SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-09-14)
• HARPINDERJIT KAUR v. SUKHPREET SINGH — Punjab & Haryana High Court (2015-09-14)
• M/S MOTIA CONSTRUCTIONS LTD. THROUGH PARVEEN KANSAL v. COMMISSIONER OF INCOME TAX, CENTRAL, LUDHIANA — Punjab & Haryana High Court (2015-09-10)
• SUMAN v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-09-09)
• INDERJIT SINGH & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-09-07)
• SURMUKH SINGH v. SWARAN KAUR — Punjab & Haryana High Court (2015-09-07)
• ANGREJ SINGH v. SUKHWINDER KAUR — Punjab & Haryana High Court (2015-09-07)