AJAY KUMAR MITTAL,. JITENDRA CHAUHAN

26 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• COMMISSIONER CENTRAL EXCISE ROHTAK v. M/S DONEAR DECOR(P) LTD. — Punjab & Haryana High Court (2016-08-10)
• JAGESH KUMAR KHAITAN AND ANR. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2015-02-10)
• M/S KUANTUM PAPERS LIMITED v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2015-02-10)
• PAVAN KHAITAN AND ANR. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2015-02-10)
• MANISH BHARDWAJ v. INCOME TAX OFFICER AND ORS — Punjab & Haryana High Court (2015-01-29)
• AMIT SINGLA v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2014-07-02)
• FAQUIR CHAND & ORS v. DISTRICT COLLECTOR AMBALA & ORS — Punjab & Haryana High Court (2014-06-20)
• TARSEM CHAND v. CHANDIGARH ADM & ORS — Punjab & Haryana High Court (2014-06-20)
• RAMESHWAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-06-19)
• M/S RAMNAGAR BUILDTECH PVT LTD & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-06-19)