AJAY KUMAR MITTAL,. JASPAL SINGH

205 recorded High Court judgment(s) · 2013–2024

Courts

Disposal nature

Recent judgments

• CHIRANJI v. THE SECRETARY TO GOVT PB REVENUE ETC — Punjab & Haryana High Court (2024-10-01)
• CHUHAR CHAND AND ORS. v. ADDITIONAL DIRECTOR CONSOLIDATION AND ORS. — Punjab & Haryana High Court (2024-01-10)
• CHANAN RAM v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2023-10-07)
• DHARAMPAL v. RAMAVTAR AND ANR. — Punjab & Haryana High Court (2016-11-08)
• KAMLESH v. SATYAWAN — Punjab & Haryana High Court (2014-12-01)
• AJAY BAKSHI v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-09-15)
• SATISH KUMAR v. PB. HOUSING DEVL. BOARD AND ANR. — Punjab & Haryana High Court (2014-07-17)
• KULBHUSHAN NARANG v. STATE OF HARYANA — Punjab & Haryana High Court (2014-05-20)
• SURESH KUMARI v. JOGENDER SINGH — Punjab & Haryana High Court (2013-12-21)
• KAMIKKAR SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2013-12-19)