AJAY KUMAR MITTAL,. HARNARESH SINGH GILL

48 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• M/S BRAHAM SARUP AND SONS v. ASSISTANT EXCISE AND TAXATION COMMISSIONER UT CHANDIGARH AND ORS — Punjab & Haryana High Court (2019-01-30)
• M/S BRAHAM SARUP AND SONS v. ASSISTANT EXCISE AND TAXATION COMMISSIONER UT CHANDIGARH AND ORS — Punjab & Haryana High Court (2019-01-30)
• THE PR. COMMISSIONER OF INCOME TAX ( CENTRAL), LUDHIANA v. SMT. POONAM AHUJA — Punjab & Haryana High Court (2019-01-30)
• CHARANJEET KAUR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-01-30)
• EXCISE AND TAXATION COMMISSIONER, HARYANA,PANCHKULA,THROUGH EXCISE AND TAXATION OFFICER-CU v. M/S STALWART ALLOYS INDIA PVT. LTD. AND ANOTHER — Punjab & Haryana High Court (2019-01-30)
• COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX LUDHIANA v. REENA ISPAT UDYOG — Punjab & Haryana High Court (2019-01-30)
• KULDEEP SINGH BIRL v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-01-30)
• THE PR. COMMISSIONER OF INCOME TAX ( CENTRAL), LUDHIANA v. SMT. RASHMI AHUJA — Punjab & Haryana High Court (2019-01-30)
• THE PR. COMMISSIONER OF INCOME TAX ( CENTRAL), LUDHIANA v. SH. PARVEEN AHUJA — Punjab & Haryana High Court (2019-01-30)
• EXCISE AND TAXATION COMMISSIONER, HARYANA,PANCHKULA,THROUGH EXCISE AND TAXATION OFFICER-CU v. M/S EXETER METBIZ INDIA PVT. LTD. OPP. HOCKEY STADIUM, G.T. ROAD, SHAHABAD(M) AND ANOTHER — Punjab & Haryana High Court (2019-01-30)