AJAY KUMAR MITTAL,. GURMEET SINGH SANDHAWALIA

1,309 recorded High Court judgment(s) · 2010–2024

Courts

Disposal nature

Recent judgments

• CIT, HISAR v. M/S PARKASH INDUSTRIES LTD. — Punjab & Haryana High Court (2024-01-29)
• COMMISSIONER OF INCOME TAX, HISAR v. M/S PARKASH INDUSTRIES LTD. — Punjab & Haryana High Court (2024-01-29)
• M/S SARV SACHIN INDUSTRIES v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2020-01-22)
• HARNEET KAUR v. BABA FARID UNIVERSITY OF HEALTH SCIENCES & BFUHS — Punjab & Haryana High Court (2018-04-20)
• OM PARKASH v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2018-04-20)
• GURCHARAN SINGH v. INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE AMRITSAR — Punjab & Haryana High Court (2017-12-01)
• YUDHANSHU ANGURAL v. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS — Punjab & Haryana High Court (2017-11-16)
• M/S DKRISHH BUILDERS PVT. LTD. v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-11-07)
• DIGVIJAY SINGH v. BABA FARID UNIVERSITY OF HEALTH SCIENCE AND ORS. — Punjab & Haryana High Court (2017-10-31)
• STATE OF HARYANA v. BRAHAM SINGH — Punjab & Haryana High Court (2017-09-25)