AJAY KUMAR MITTAL, (FORMER)

426 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• JULI WARJRI AND 6 ORS. v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2019-10-24)
• KWAN WANNIANG v. NORTH EASTERN HILLS UNIVERSITY (NEHU) AND 2 ORS. — Meghalaya High Court (2019-10-23)
• Salim Khan v. State Of Meghalaya — Meghalaya High Court (2019-10-23)
• W. MARBOH v. NORTH EASTERN HILLS UNIVERSITY (NEHU) AND 2 ORS. — Meghalaya High Court (2019-10-23)
• SIMON SIANGSHAI v. PHONSYIH AND ANR. — Meghalaya High Court (2019-10-23)
• RAJESH KUMAR BRAHAMIN v. THE DORBAR SHNONG, NONGMENSONG, SHILLONG AND 2 ORS. — Meghalaya High Court (2019-10-23)
• IAJIEDLANG RYNJAH v. ELIZABETH LYNGDOH — Meghalaya High Court (2019-10-23)
• DAVID R. MARAK v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2019-10-22)
• VEHIMENT R. MARAK v. STATE OF MEGHALAYA AND 6 ORS. — Meghalaya High Court (2019-10-22)
• SANIBHA KHONGLAMET v. NORTH EASTERN INDIRA GANDHI REGIONAL INSTITUTE OF HEALTH AND MEDICAL SCIENCE (NEIGRIHMS) AND 2 ORS. — Meghalaya High Court (2019-10-21)