AJAY KUMAR MITTAL,. FATEH DEEP SINGH

181 recorded High Court judgment(s) · 2013–2016

Courts

Disposal nature

Recent judgments

• PIARA SINGH v. PURAN SINGH AND OTHERS — Punjab & Haryana High Court (2016-10-05)
• SANTOSH RANI v. SURESH — Punjab & Haryana High Court (2016-09-08)
• DAVINDER KAUR v. HARJINDER SINGH — Punjab & Haryana High Court (2016-08-22)
• RASHANVIR SINGH AND ORS. v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2016-07-26)
• COMMISSIONER OF INCOMETAX-II CHANDIGARH v. M/S STEEL STRIPS INDUSTRIES LTD. — Punjab & Haryana High Court (2016-03-01)
• SURENDER SINGH AND ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-02-27)
• (O&M) SANJAY JAIN v. RAJNI — Punjab & Haryana High Court (2016-02-24)
• PADAM KUMAR JAIN v. ASHI JAIN ALIAS BABITA JAIN — Punjab & Haryana High Court (2016-02-17)
• BRIJ BALA v. MANEESH MITTAL — Punjab & Haryana High Court (2016-02-17)
• VISHESH MALHOTRA v. ALKA MALHOTRA — Punjab & Haryana High Court (2016-02-17)