AJAY KUMAR MITTAL,. C. VERMA

50 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• M/S LEATHER CLOTH AND PLASTIC MANUFACTURERS ASS. v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2016-09-07)
• COMMISSIONER OF INCOME TAX, GURGAON v. M/S CREW B.O.S. PRODUCTS LTD., NEW DELHI — Punjab & Haryana High Court (2016-05-11)
• COMMISSIONER OF INCOME TAX, PATIALA v. GROZ BECKERT ASIA PVT LTD. CHANDIGARH — Punjab & Haryana High Court (2016-02-17)
• C I T v. M/S R L SONI AND SONS — Punjab & Haryana High Court (2016-01-29)
• PAWAN KUMAR MALHOTRA v. COMMISSIONER OF INCOME TAX — Punjab & Haryana High Court (2016-01-07)
• SUCHA SINGH LANGAH v. COMMISSIONER OF INCOME TAX, CHD & ANR — Punjab & Haryana High Court (2015-07-22)
• RAJESH SINGHAL v. COMMISSIONER OF INCOME TAX CHANDIGARH & ANR — Punjab & Haryana High Court (2015-07-22)
• TIKSHAN SUD v. COMMISSIONER OF INCOME TAX & ANR — Punjab & Haryana High Court (2015-07-22)
• NIRMAL SINGH KAHLON v. COMMISSIONER OF INCOME TAX & ANR — Punjab & Haryana High Court (2015-07-22)
• DAVINDER SINGH CHEEMA, LR OF BACHAN SINGH CHEE. v. COMMISSIONER OF INCOME TAX, LUDHIANA AND ANR — Punjab & Haryana High Court (2015-07-22)