AJAY KUMAR MITTAL,. AVNEESH JHINGAN

416 recorded High Court judgment(s) · 2014–2019

Courts

Disposal nature

Recent judgments

• PR. COMMISSIONER OF INCOME TAX-1, CHANDIGARH v. M/S TRIDENT LIMITED — Punjab & Haryana High Court (2019-05-10)
• UCO BANK v. M/S BINNY PRINT CORNER AND ORS. — Punjab & Haryana High Court (2019-05-10)
• THE PR. COMMISSIONER OF INCOME TAX, GURGAON v. M/S MITSUBISHI ELECTRIC AUTOMOTIVE INDIA PVT LTD. — Punjab & Haryana High Court (2019-05-10)
• SUNIL KUMAR v. YES BANK LIMITED — Punjab & Haryana High Court (2019-05-10)
• M/S DEVRISHI FOODS PRIVATE LIMITED AND ANOTHER v. BANK OF BARODA AND ANOTHER — Punjab & Haryana High Court (2019-05-10)
• SUNIL KUMAR v. ICICI BANK LIMITED — Punjab & Haryana High Court (2019-05-10)
• GURDEEP SINGH v. REGIONAL DIRECTOR RBI AND OTHERS — Punjab & Haryana High Court (2019-04-10)
• JASWINDER KAUR v. BANK OF BARODA AND ANOTHER — Punjab & Haryana High Court (2019-02-01)
• M/S BANARASI DASS AND SONS AND ANR v. PUNJAB NATIONAL BANK AND ANR — Punjab & Haryana High Court (2019-02-01)
• HARNAM SINGH v. DISTRICT COMISSIONER YAMUNA NAGAR AND ORS — Punjab & Haryana High Court (2019-02-01)