AJAY KUMAR MITTAL,. ARUN PALLI

443 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• RAM PARKASH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-08-04)
• (O&M) COMMISSIONER OF INCOME TAX,LDH v. M/S MAHESHWARI ROSIN,HOSHIARPUR — Punjab & Haryana High Court (2016-07-11)
• COMMISSIONER OF INCOME TAX,LDH v. NEERU MAHESHWARI — Punjab & Haryana High Court (2016-07-11)
• COMMISSIONER OF INCOME TAX,LDH v. POONAM MAHESHWARI,HOSHIARPUR — Punjab & Haryana High Court (2016-07-11)
• COMMISIONER OF INCOME TAX v. KUSUM MAHESHWARI — Punjab & Haryana High Court (2016-07-11)
• PUNJABI UNIVERSITY PATIALA AND ANR v. BHUPINDER SINGH — Punjab & Haryana High Court (2016-03-02)
• PUNJABI UNIVERSITY PATIALA AND ANR v. JASBIR SINGH AND ANR — Punjab & Haryana High Court (2016-03-02)
• CHAMAN LAL GOYAL v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-03-01)
• HARDEEP SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-02-26)
• SUKHPAL SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2016-02-26)