AJAY KUMAR MITTAL,. ARUN MONGA

103 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• VEER PARKASH v. SHAKSHI — Punjab & Haryana High Court (2018-08-31)
• RAKESH v. FINANCIAL COMMISSIONER REVENUE HY.& ORS. — Punjab & Haryana High Court (2015-10-30)
• M/S R.K. MACHINE TOOLS LTD. v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2015-08-20)
• JASPAL SINGH v. FINANCIAL COMMISSIONER APPEALS HARYANA CHD AND ORS — Punjab & Haryana High Court (2015-05-08)
• GIAN SINGH EDUCATIONAL SOCIETY ETC. v. CHIEF COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN, CHANDIGARH — Punjab & Haryana High Court (2015-04-09)
• PB. STATE COOP. SUPPLY AND MKT. FEDERATION v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2015-03-09)
• MAI CHAND ETC. v. COMMISSIONER, ROHTAK DIVISION. — Punjab & Haryana High Court (2015-02-26)
• CHANDER BHAN AND ORS. v. COMMISSIONER ROHTAK — Punjab & Haryana High Court (2015-02-16)
• GIANO v. COMMISSIONER ROHTAK DIVN. & ORS. — Punjab & Haryana High Court (2015-02-16)
• SATBIR SINGH v. COMMISSIONER ROHTAK DIVN. & ORS. — Punjab & Haryana High Court (2015-02-16)