AJAY KUMAR MITTAL,. ANUPINDER SINGH GREWAL

311 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• FRONTIER BAZZAR ASSOCIATION FARIDABAD(REGD.) v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-05-01)
• BALA JINDAL v. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER — Punjab & Haryana High Court (2018-04-30)
• SUSHILA DEVI TH. GPA ANSHUL v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2018-04-30)
• SATISH KUMAR AND ANR. v. HARYANA URBAN DEVELOPMENT AUTHORITY & ORS — Punjab & Haryana High Court (2018-04-30)
• GURDARSHAN SINGH v. CHANDIGARH INDUSTRIAL TOURISM DEVELOPMENT CORPORTION LTD — Punjab & Haryana High Court (2018-04-30)
• LEELA RAM AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-04-30)
• MAHENDER v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-04-30)
• MANOJ KUMAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-04-30)
• RAMESH KUMAR v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2018-04-30)
• BANT RAM AND ORS v. STATE OF HARYANA ETC — Punjab & Haryana High Court (2018-04-30)