AJAY KUMAR MITTAL,. AMIT RAWAL

58 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• UNITED BREWERIES LTD. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-05-03)
• M/S NEELKANTH STEEL AND AGRO INDUSTRIES v. COMMISSIONER OF CENRAL EXCISE CHANDIGARH — Punjab & Haryana High Court (2019-03-29)
• M/S FINE AROMATICS v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2018-05-11)
• UNION OF INDIA AND OTHERS v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS — Punjab & Haryana High Court (2017-12-08)
• COURT ON ITS OWN MOTION v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2017-12-04)
• THE STATE OF PUNJAB v. M/S OM PARKASH SURINDER MOHAN — Punjab & Haryana High Court (2017-11-28)
• THE STATE OF PUNJAB v. M/S OM PARKASH SURINDER MOHAN — Punjab & Haryana High Court (2017-11-28)
• GREATER MOHALI AREA DEVELOPMENT AUTHORITY v. PRINCIPAL COMMISSIONER OF INCOME TAX-II AND ANOTHER — Punjab & Haryana High Court (2017-11-22)
• THE STATE OF PUNJAB v. M/S DASM CONSTRUCTION CO. PVT. LTD. — Punjab & Haryana High Court (2017-11-21)
• THE STATE OF PUNJAB v. M/S DASM CONSTRUCTION CO. PVT. LTD. — Punjab & Haryana High Court (2017-11-21)