AJAY KUMAR MITTAL,. ADARSH KUMAR GOEL

748 recorded High Court judgment(s) · 2005–2024

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER OF INCOME TAX v. RAJESH MAHAJAN — Punjab & Haryana High Court (2024-10-14)
• M/S NEXO INDUSTRIES PVT. LTD. v. CIT, LUDHIANA — Punjab & Haryana High Court (2017-05-02)
• COMMISSIONER OF INCOME TAX CHD. v. JAGTAR SINGH — Punjab & Haryana High Court (2016-02-02)
• CIT-I, LUDHIANA v. M/S RAJAN KNIT FAB (P) LTD. — Punjab & Haryana High Court (2015-04-10)
• CIT-III LUDHIANA v. M/S CALCUTTA KNITWEARS, LUDHIANA — Punjab & Haryana High Court (2015-04-10)
• SUNIL SHARMA v. STATE — Punjab & Haryana High Court (2011-09-09)
• RASHID AHMED v. VAKIL AHMED — Punjab & Haryana High Court (2011-09-08)
• KARAM CHAND v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2011-09-05)
• PUNJAB STATE COOP SUPPLY AND MARKETING v. JOINT COMMISSIONER OF INCOME TAX — Punjab & Haryana High Court (2011-09-05)
• INDER MOHAN SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-09-02)