AJAY KUMAR MITTAL

1,812 recorded High Court judgment(s) · 2000–2023

Courts

Disposal nature

Recent judgments

• (O&M) TARA CHAND v. ROSHAN LAL — Punjab & Haryana High Court (2023-12-14)
• (O&M) KARNAIL SINGH DECEASED REPRE. BY SMT. AMARJIT KAUR AND ORS. v. CHAND SINGH AND ANR. — Punjab & Haryana High Court (2023-12-01)
• M/S AMEDKAR BUS SERVICE REGD v. THE ST. TR. APPELLATE TRIBUNAL PB & ORS — Punjab & Haryana High Court (2023-09-12)
• (O&M) DHARAMVIR AND ORS. v. PRITHI SINGH AND ORS. — Punjab & Haryana High Court (2020-05-11)
• DHARAMVIR AND ORS. v. PRITHI SINGH AND ORS. — Punjab & Haryana High Court (2020-05-11)
• M/S PATIALA BUS HIGHWAYS PVT LTD v. ST TRANSPORT APPELLATE TRIBUNAL PB CHD & ORS — Punjab & Haryana High Court (2020-02-25)
• BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. v. OM PARKASH AND ORS — Punjab & Haryana High Court (2018-11-02)
• HARPREET @ HAPPY v. STATE OF HARYANA — Punjab & Haryana High Court (2018-06-01)
• RAJ KUMAR (DECEASED) THR. L.RS. v. SWARNO — Punjab & Haryana High Court (2018-05-25)
• SURJA RAM AND ORS v. MATHRI AND ORS — Punjab & Haryana High Court (2018-05-18)