AJAY KUMAR-II,RAJIV GUPTA

69 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• GUDDU v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-17)
• RIDIMA RAI (MINOR) AND ANOTHER v. STATE OF UTTAR PRADESH AND 2 OTHERS — Allahabad High Court (2026-05-17)
• PREMCHANDAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
• ASHA DEVI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)
• AJAY v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-06)
• SHRUTI MISHRA ALIAS ALKA MISHRA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)
• BHARAT BHUSHAN TYAGI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)
• KAMRUN NISHA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-06)
• ARSHAD @ MOHD ARSHAD v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-06)
• DHANRAJ @ VIJAY v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)