LexAJAY KUMAR GUPTA
1,635 recorded High Court judgment(s) · 2008–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 1635 |
Disposal nature
| DISMISSED FOR DEFAULT | 720 |
| DISMISSED | 349 |
| DISPOSED | 307 |
| ALLOWED | 146 |
| DISMISSED AS NOT PRESSED | 29 |
| DISMISSED AS INFRUCTUOUS | 29 |
| DISMISSED FOR NON PROSECUTION | 27 |
| DISMISSED AS WITHDRAWN | 13 |
Recent judgments
- TAPAS PAL v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-22)
- GARGI MANDAL v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-05-22)
- MAMATA PAL v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-22)
- ANINDITA MONDAL@ANINDITA PATRA v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-22)
- BIBHASH MUNSHI v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-22)
- SUSMITA BANERJEE v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-05-22)
- CHIRANJIT DAS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-22)
- SUCHITRA PATRA v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-22)
- UMESH CHANDRA BARMAN v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-22)
- DEBOPRIYA MAJUMDAR v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-05-22)