AJAY DIGPAUL, . NITIN WASUDEO SAMBRE

195 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SHIVANI BAKULBHAI KAMALIYA v. COMMISSIONER OF CUSTOMS — Delhi High Court (2026-05-29)
• MS IBA CRAFTS PRIVATE LIMITED AND ORS v. UNION OF INDIA AND ORS — Delhi High Court (2026-05-29)
• M/S PEI INDUSTRIES AND ORS v. UNION OF INDIA AND ORS. — Delhi High Court (2026-05-29)
• AKEELA BEGUM THROUGH SPA MOHAMMAD JAVED v. THE COMMISSIONER OF CUSTOMS AND ORS — Delhi High Court (2026-05-26)
• ANIL DUTTWANI v. COMMISSIONER OF CUSTOMS — Delhi High Court (2026-05-26)
• IMBESH IMPORTERS PRIVATE LIMITED v. THE COMMISSIONER OF CUSTOMS (ACC EXPORTS) AND ORS. — Delhi High Court (2026-05-22)
• PROGRESSIVE ALLOYS INDIA PRIVATE LIMITED v. UNION OF INDIA & ORS. — Delhi High Court (2026-05-21)
• VIJAY MISHRA v. UNION OF INDIA & ORS. — Delhi High Court (2026-05-21)
• M/S KORPORATE BIZMAX PVT. LTD. v. DIRECTORATE GENERAL OF GST INTELLIGENCE (DGGI) — Delhi High Court (2026-05-20)
• SHAHID BAIG v. COMMISSIONER OF CUSTOMS AND ANR. — Delhi High Court (2026-05-20)