AJAY DIGPAUL

1,107 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• JATIN v. STATE NCT OF DELHI — Delhi High Court (2026-02-27)
• KAMAL KUMAR GUPTA & ORS. v. LR BUILDERS PVT LTD — Delhi High Court (2026-01-16)
• SOUTH DELHI MUNICIPAL CORP v. C B I — Delhi High Court (2025-12-24)
• SOUTH MUNICIPAL CORPORATION v. CENTRAL BUREAU OF INVESTIGATION — Delhi High Court (2025-12-24)
• KHURSHID ALAM AND ANR. v. STATE GOVT OF NCT OF DELHI & ANR. — Delhi High Court (2025-12-24)
• SHARAD PAL & ORS. v. STATE OF NCT OF DELHI & ANR. — Delhi High Court (2025-12-24)
• SMT CHANDERKALA (MOTHER IN LAW) & ORS. v. THE STATE NCT OF DELHI AND ANR — Delhi High Court (2025-12-24)
• SOUTH DELHI MUNICIPAL CORP v. C B I — Delhi High Court (2025-12-24)
• SOUTH DELHI MUNICIPAL CORPORATION v. C B I — Delhi High Court (2025-12-24)
• VINOD KHATRI v. STATE NCT OF DELHI — Delhi High Court (2025-12-24)