AJAY BHANOT

20,483 recorded High Court judgment(s) · 2016–2026

Courts

Allahabad High Court

20483

Allowed/Partly Allowed on merits	10796
Disposed off/Decided on merits	5102
Dismissed on merits	2896
Dismiss other than merit(DD/Non Prosec./Abated)	1324
DISMISSED AS INFRUCTUOUS	168
Allowed/Partly Allowed on merits/Granted	90
Dismissed on merits/Rejected	69
DISMISSED AS WITHDRAWN	14

YOG SAGAR ALIAS BACHCHU v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-04-22)
RAMBEER @ BABLU v. STATE OF U.P. THOUGH IT PRINCIPAL SECRETARY (HOME) AND ANOTHER — Allahabad High Court (2026-04-08)
ANIL SINGH v. STATE OF U.P. — Allahabad High Court (2026-03-18)
SONU v. State of U.P. — Allahabad High Court (2026-02-24)
SHAVEJ v. State of U.P. AND 3 OTHERS — Allahabad High Court (2026-02-24)
MATA PRASAD ALIAS GHEESU v. STATE OF U.P. — Allahabad High Court (2025-09-23)
MOHAMMAD MAJID v. STATE OF U.P. THRU. ITS SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-09-12)
SAJAN @ ANUJ RAWAT v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND ANOTHER — Allahabad High Court (2025-09-12)
YOGENDRA KUMAR @ SONU v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-09-12)
RAJENDRA RAMSUKH PATEL v. STATE OF U.P. THRU. PRIN. SECY./ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-09-11)