LexAJAI TYAGI,NAHEED ARA MOONIS
63 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 63 |
Disposal nature
| Disposed off/Decided on merits | 34 |
| Dismissed on merits | 21 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 7 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- CHHOTE LAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-20)
- SHER DIL SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-20)
- MANISH JAIN v. THE COLLECTOR/DISTRICT MAGISTRATE AND 4 OTHERS — Allahabad High Court (2021-07-20)
- PREM PRATAP SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-20)
- ASHOK KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-20)
- BABU LAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-20)
- BABU LAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-20)
- RIHAN HUSSAIN v. STATE OF U P AND ANOTHER — Allahabad High Court (2021-07-19)
- LALJI YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-19)
- AKHILESH KUMAR SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-07-19)