AJAI TYAGI,MUNISHWAR NATH BHANDARI

156 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

156

Dismissed on merits	117
Disposed off/Decided on merits	24
Dismiss other than merit(DD/Non Prosec./Abated)	7
Allowed/Partly Allowed on merits	6
(unspecified)	2

ARCHANA CHAUBEY v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
BHOLENDRA SINGH v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
AZEEM UDDIN v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
PANKAJ KUMAR v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
ANURAG MISHRA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
SMT. REETA DEVI AND ANOTHER v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
NEETESH DWIVEDI AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
SHIV PRASAD PAL v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
AVINASH CHAUDHARY AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
DEVENDRA KUMAR v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)