LexAJAI TYAGI,. KAUSHAL JAYENDRA THAKER
393 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 393 |
Disposal nature
| Disposed off/Decided on merits | 148 |
| Allowed/Partly Allowed on merits | 120 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 62 |
| Dismissed on merits | 61 |
| Cases not falling above | 1 |
| Reference Disposed off | 1 |
Recent judgments
- SURENDRA KUMAR v. STATE OF U.P. — Allahabad High Court (2022-12-22)
- KM. SANDHYA SINGH AND 3 ORS. v. STATE OF U.P. — Allahabad High Court (2022-12-22)
- DR.AZIZ QURESHI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-14)
- DHARMENDRA SINGH v. STATE OF U.P. — Allahabad High Court (2022-12-13)
- SHAUKAT ALI @ BILLU v. STATE OF U.P. — Allahabad High Court (2022-12-09)
- JAGANNATH v. STATE OF U.P. — Allahabad High Court (2022-12-09)
- RADHEY SHYAM v. STATE OF U.P. — Allahabad High Court (2022-12-09)
- NARAYAN HARIJAN v. STATE OF U.P. — Allahabad High Court (2022-12-09)
- MANOJ SHARMA v. THE STATE OF U.P. — Allahabad High Court (2022-12-09)
- OM PRAKASH ALIAS RAM PRAKASH v. STATE OF U.P. — Allahabad High Court (2022-12-09)