AJAI TYAGI,ASHWANI KUMAR MISHRA

135 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

135

Dismissed on merits	91
Dismiss other than merit(DD/Non Prosec./Abated)	24
Disposed off/Decided on merits	19
Allowed/Partly Allowed on merits	1

MOHD. MOZAMKHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-11)
SAVITA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-11)
MAN BAHADUR MAURYA AND OTHERS v. State of Uttar Pradesh and others — Allahabad High Court (2022-02-11)
RAM KISHAN v. STATE OF U P AND 9 OTHERS — Allahabad High Court (2022-02-11)
PARVESH @ PRAVESH KUMAR PARASHAR AND 2 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-02-11)
MOHD. AZIM AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-11)
AMIT KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-11)
NAUSHER v. STATE OF U.P THROUGH SECRETARY HOME AND 3 OTHERS — Allahabad High Court (2022-02-11)
MUNNA SHEKH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-11)
NANHE @ JAHID AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-11)