LexAJAI TYAGI
1,527 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1527 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 548 |
| Disposed off/Decided on merits | 470 |
| Allowed/Partly Allowed on merits | 322 |
| Dismissed on merits | 185 |
| Decided in terms of compromise | 1 |
| Cases not falling above | 1 |
Recent judgments
- RAVI GUPTA AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2022-12-20)
- JITENDRA PANDEY AND 2 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2022-12-20)
- MANOJ KUMAR SINGH AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2022-12-20)
- SMT NEETU SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-12-20)
- AWADESH GUPTA AND 3 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2022-12-20)
- AJAY KUMAR SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2022-12-20)
- RAHATJAN @ RAHAJAN AND 3 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2022-12-20)
- MUNNI LAL YADAV AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-12-19)
- BALVINDER SINGH v. STATE OF U.P. and ANOTHER — Allahabad High Court (2022-12-09)
- DHANRAJ UTTAM CHAND GANDHI and OTHERS v. STATE OF U.P. and ANOTHER — Allahabad High Court (2022-12-09)