AJAI LAMBA,. K.S. GAREWAL

21 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• DHARAM PAL AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2007-05-29)
• PRITHVI SINGH & ANR. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2007-05-28)
• MAHABIR SINGH v. STATE TRANSPORT COMMISSIONER & ORS. — Punjab & Haryana High Court (2007-05-25)
• MAVI BUS SERVICE REGD. v. STATE TRANSPORT APPELLATE TRIB. & ANR. — Punjab & Haryana High Court (2007-05-21)
• RAM SARUP SAINI v. STATE OF HARRYANA AND ORS — Punjab & Haryana High Court (2007-05-10)
• AMBALA BUS SYNDICATE PVT. LTD. v. STATE TRANSPORT APPELLATE TRIB. AND ORS. — Punjab & Haryana High Court (2007-05-03)
• M/S IMPERIAL FASTNERS v. STATE OF HR. AND ANOTHER — Punjab & Haryana High Court (2007-05-02)
• VIKASH GUPTA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2007-05-02)
• PUNJAB ROADWAYS NAWANSHAHAR v. PATIALA BUS HIGHWAYS PVT. LTD. & ORS. — Punjab & Haryana High Court (2007-05-01)
• JAGDISH CHANDER MALHOTRA v. STATE OF HY.ETC. — Punjab & Haryana High Court (2007-04-24)