AJAI LAMBA,. ADARSH KUMAR GOEL

47 recorded High Court judgment(s) · 2005–2008

Courts

Disposal nature

Recent judgments

• VINOD KUMAR THAKRAN AND ORS. v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2008-07-09)
• SAHIL MITTAL v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2007-12-17)
• BHAJAN KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2007-11-17)
• SURINDER KUMAR GUPTA AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2007-11-16)
• HY.STATE COOPERATIVE SUPLY v. PO & ORS — Punjab & Haryana High Court (2007-10-19)
• PARVEEN GOEL v. PUNJAB TECHNICAL UNIVERSITY AND ORS. — Punjab & Haryana High Court (2007-09-28)
• WORKMEN, PB. EX-SERVICEMEN CORP. EMPLOYEES UNION v. MANAGING DIRECTOR, PB. EX-SERVICEMEN CORP. — Punjab & Haryana High Court (2007-09-26)
• UNION OF INDIA v. CENTRAL GOVT. INDUS. TRIBUNAL CUM LABOUR AND ANR. — Punjab & Haryana High Court (2007-09-14)
• DEPUTY COMMISSIONER MUKTSAR & ORS. v. PRESIDING OFFICER LABOUR COURT & ANR. — Punjab & Haryana High Court (2007-09-13)
• JAGDISH KUMAR v. PRESIDING OFFICER & ANR. — Punjab & Haryana High Court (2007-09-11)