AJAI LAMBA

6,616 recorded High Court judgment(s) · 2000–2024

Courts

Disposal nature

Recent judgments

• MANJIT KAUR v. U.T. CHANDIGARH AND ORS. — Punjab & Haryana High Court (2024-02-06)
• NAVPREET KAUR SIDHU v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2023-12-20)
• SHYAM SUNDER v. STATE OF HARYANA — Punjab & Haryana High Court (2017-09-28)
• RAMESH CHAUDHARY v. STATE OF HARYANA — Punjab & Haryana High Court (2016-05-31)
• STATE OF PUNJAB v. BALKISHAN AND ANR. — Punjab & Haryana High Court (2016-02-29)
• ONKAR SINGH v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2016-01-18)
• UNION OF INDIA AND ANR. v. GURWANT KAUR — Punjab & Haryana High Court (2015-12-14)
• MANMOHAN LAL @ KUKKU v. PRITAM SINGH AND ANR. — Punjab & Haryana High Court (2015-12-02)
• MANOHAR LAL ATTREE v. STATE OF HRY. — Punjab & Haryana High Court (2015-11-19)
• M/S J M D INDUSTRIES AND ORS. v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2015-11-03)