AJAI KUMAR SRIVASTAVA-I

5,492 recorded High Court judgment(s) · 2021–2025

Courts

Allahabad High Court

5492

Disposed off/Decided on merits	3189
Allowed/Partly Allowed on merits/Granted	860
Dismiss other than merit(DD/Non Prosec./Abated)	522
Allowed/Partly Allowed on merits	281
Dismissed on merits/Rejected	271
DISMISSED AS WITHDRAWN	120
DISMISSED AS INFRUCTUOUS	91
DISMISSED AS NOT PRESSED	82

RAGHUNATH v. STATE OF U.P. THRU. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-05-20)
ORIENTAL INSURANCE COMPANY LTD.THRO.ITS MANAGER/ASTT.MANAGER v. SMT. SHIV KUMARI AND ORS. — Allahabad High Court (2025-05-10)
RAM BILASH v. GIRISH CHANDRA RASTOGI AND ORS. — Allahabad High Court (2025-05-10)
ONKAR SINGH AND ORS. v. SUDHEER KUMAR TIWARI AND ORS. — Allahabad High Court (2025-05-10)
VIJAY BAHADUR PATEL v. SHRIRAM GENERAL INSURANCE COMPANY LIMITED, RAJASTHAN THRU. MANAGER AND ANOTHER — Allahabad High Court (2025-05-10)
RAM SWAROOP v. 16TH ADDL. DISTRICT and SESSION JUDGE LKO and OTHERS — Allahabad High Court (2025-05-08)
RAM KHILAWAN AND OTHERS v. STATE OF U.P. THRU. SECY. HOME DEPTT. AND OTHERS — Allahabad High Court (2025-05-08)
RAJ NARAIN and ORS. v. STATE OF U.P. THRU. SECY. HOME DEPTT. CIVIL SECTT. LKO and ANR — Allahabad High Court (2025-05-08)
SABIR @ BABLOO v. STATE OF U.P. and ANOTHER — Allahabad High Court (2025-05-08)
KUNAL ANAND v. STATE OF U.P. and ANOTHER — Allahabad High Court (2025-05-08)