LexAHSANUDDIN AMANULLAH,. V.N. SINHA
315 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 315 |
Disposal nature
| DISMISSED | 155 |
| DISPOSED | 102 |
| WITHDRAWN | 25 |
| ALLOWED | 24 |
| BAIL GRANTED | 3 |
| CONVERTED | 3 |
| D.F.D. FOR NON APPEARANCE | 3 |
Recent judgments
- NISHA SHARMA v. PRAMOD KUMAR — Patna High Court (2015-11-06)
- Poonam Kumari @ Punam Kumari v. Akhilesh Kumar — Patna High Court (2015-11-05)
- JAMUNA PRASAD v. THE UNION OF INDIA and ORS — Patna High Court (2015-10-15)
- Balinder Singh v. The State Of Bihar Through Its Chief Secretary, Govt. Of Bihar, Patna and Ors — Patna High Court (2015-05-22)
- UPENDRA RAI v. SUGANTI DEVI@ SUMANTI DEVI@ GA — Patna High Court (2015-05-21)
- Manju Devi v. Hemant Kumar — Patna High Court (2015-05-13)
- DHARMENDRA SINGH v. INDU DEVI — Patna High Court (2015-05-13)
- UMESH KUMAR v. SMT. MEENA DEVI — Patna High Court (2015-05-12)
- Dhananjay Kumar Chaudhary v. Aparna Chaudhary @ Dolly — Patna High Court (2015-04-29)
- Prakash Chandra Prasad v. Smt. Sumela Prasad and Anr. — Patna High Court (2015-04-29)