AHSANUDDIN AMANULLAH,. S.N.HUSSAIN

142 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• RAM ASHIS SINGH v. THE STATE OF BIHAR and ORS. — Patna High Court (2013-07-16)
• BIHAR STATE CO-OPERATIVE LAND v. THE STATE OF BIHAR and ORS — Patna High Court (2013-07-16)
• MD.NOOR ALAM KHAN v. THE HON'BLE HIGH COURT OF JUDI — Patna High Court (2013-07-16)
• STATE OF BIHAR v. R.G.HOLDINGS PVT.LTD. and ORS — Patna High Court (2013-07-16)
• THE ADMINISTRATOR,B.S.CO-OPT.L v. AJIT KUMAR SINHA and ANR — Patna High Court (2013-07-16)
• MD.ABUL HASAN and ANR v. R.G.HOLDINGS PVT.LTD. and ANR — Patna High Court (2013-07-16)
• Ajit Ranjan v. Kumari Archana @ Rinu and Anr. — Patna High Court (2013-07-16)
• A.K.SRIVASTAVA v. M/S AMLORY CONSTRUCTION PVT.LT — Patna High Court (2013-07-16)
• MAHARANA PRATAP SINGH v. THE STATE OF BIHAR and ORS — Patna High Court (2013-07-16)
• Vishwanath Choudhary v. State Of Bihar Through Principal Secretary, Panchayati Raj Department and Ors. — Patna High Court (2013-07-16)