AHSANUDDIN AMANULLAH,RAVI NATH TILHARI

20 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• M/s. Srinivasa Minerals v. The State of Andhra Pradesh — Andhra Pradesh High Court (2022-02-10)
• DANETI VENKATA JAGADEESH KUMAR AT JAGADEESH v. SMT. DAKAMARRI AMRUTHA MANJUSHA — Andhra Pradesh High Court (2022-02-10)
• LALITHA TRADERS v. The Deputy Assistant Commissioner — Andhra Pradesh High Court (2022-02-09)
• M/s. AG Exports v. The Assistant Commissioner of State Tax, — Andhra Pradesh High Court (2022-02-08)
• Sri Sarvasiddi Raju v. Union of India, — Andhra Pradesh High Court (2022-02-08)
• CHEVIREDDY BALARAMI REDDY v. SYNDICATE BANK — Andhra Pradesh High Court (2022-02-08)
• M/s. Kanthika Exports v. THE ASSISTANT COMMISSIONER OF STATE TAX — Andhra Pradesh High Court (2022-02-08)
• JAYA INDUSTRIES v. The State of Andhra Pradesh — Andhra Pradesh High Court (2022-02-08)
• MUDUGURU SUJATHA v. The State of Andhra Pradesh — Andhra Pradesh High Court (2022-02-08)
• SRI LAKSHMI NARAYANA INDUSTRIES v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2022-02-07)