LexAHSANUDDIN AMANULLAH, (O)
800 recorded High Court judgment(s) · 2012–2014
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 800 |
Disposal nature
| DISMISSED | 429 |
| DISPOSED | 152 |
| ALLOWED | 96 |
| WITHDRAWN | 65 |
| REJECTED | 55 |
| D.F.D. FOR NON APPEARANCE | 3 |
Recent judgments
- Dr.md.sarfaraz Nawaz v. The Union Of India and Ors — Patna High Court (2014-12-11)
- Dr.geeta Prasad v. The Union Of India and Ors — Patna High Court (2014-12-11)
- Dr.abhishek Sharma v. The State Of Bihar and Ors — Patna High Court (2014-12-11)
- Dr.ranjit Kumar and Ors v. The Union Of India and Ors — Patna High Court (2014-12-11)
- Dr.gagan Gunjan and Anr v. The State Of Bihar and Ors — Patna High Court (2014-12-11)
- Bimal Kumar v. The State Of Bihar and Ors — Patna High Court (2014-12-11)
- DR.PIYUSH KUMAR and ANR v. THE UNION OF INDIA and ORS — Patna High Court (2014-12-11)
- Dr.nipendra Anand and Ors v. The State Of Bihar and Ors — Patna High Court (2014-12-11)
- Amrita Singh v. The Union Of India and Ors — Patna High Court (2014-12-11)
- Leelawati Mishrain v. Binod Kumar Jha and Anr. — Patna High Court (2014-11-12)