AHSANUDDIN AMANULLAH,. NAVIN SINHA

53 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• Arvind Kumar Sinha and Anr v. The State Of Bihar and Ors — Patna High Court (2013-12-02)
• SANJAY KUMAR @ SANJAY R.KUMAR v. THE STATE OF BIHAR and ORS — Patna High Court (2013-12-02)
• Devanand v. The State Of Bihar and Ors — Patna High Court (2013-12-02)
• Dineshwar Sahai v. The Union Of India and Ors — Patna High Court (2013-12-02)
• Arun Kumar Gupta v. The State Of Bihar and Ors — Patna High Court (2013-12-02)
• Prasidhya Kumar Pandey v. The State Of Bihar and Ors — Patna High Court (2013-12-02)
• The Divisional Railway Manager and Ors v. Dilip Kumar Gupta — Patna High Court (2013-12-02)
• ARUNDHATI DUTTA v. SRI PINAKI RANJAN DUTTA — Patna High Court (2013-11-29)
• The Bihar State Electricity Board and Ors. v. Basant Kumar Sinha — Patna High Court (2013-11-29)
• BHUBNESHWAR SINGH v. RAM ISHWAR SINGH and ORS — Patna High Court (2013-11-29)