LexAHSANUDDIN AMANULLAH,. MADHURESH PRASAD
23 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 23 |
Disposal nature
| DISPOSED | 9 |
| ALLOWED | 6 |
| DISMISSED | 5 |
| WITHDRAWN | 2 |
| BAIL GRANTED | 1 |
Recent judgments
- Vinod Chandra Thakur v. The State Of Bihar and Ors — Patna High Court (2019-10-16)
- KAMLA PATI SINGH v. THE STATE OF BIHAR — Patna High Court (2019-10-16)
- Rajeshar Prasad Kushwaha v. The State Of Bihar and Ors — Patna High Court (2019-10-16)
- Sujeet Raj v. The State Of Bihar Through Mr. Chaitnya Prasad, The Principal Secretary, Urban Development And Hous — Patna High Court (2019-10-16)
- Gurucharan Yadav and Anr v. The State Of Bihar — Patna High Court (2019-09-11)
- Dhananjay Singh v. The State of Bihar — Patna High Court (2019-08-28)
- Rukmani Devi v. Ghanshyam Biswas — Patna High Court (2019-07-10)
- Suraj Kumar Mahto v. The State Of Bihar Through The Director General Of Police Bihar, Patna and Ors — Patna High Court (2019-06-19)
- Lakshman Sao @ Lakshman Sah and Ors v. Tengar Sao @ Tengar Sah and Ors — Patna High Court (2019-05-08)
- RAJA KUMAR @ RAJA PRASAD @ RAJA RAUT v. THE STATE OF BIHAR THROUGH THE SECRETARY, DEPTT. OF HOME, GOVT. OF BIHAR, AND ORS — Patna High Court (2019-04-03)