AHSANUDDIN AMANULLAH,. HEMANT GUPTA

1,318 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• Mahesh Kumar Paswan v. The Union Of India and Ors — Patna High Court (2017-02-15)
• Chandrabhushan v. The State Of Bihar and Ors — Patna High Court (2017-02-15)
• Braj Bihari Prasad Retired I. P. S v. The Union Of India and Ors — Patna High Court (2017-02-15)
• Manish Kumar Upadhaya and Ors v. The Bihar School Examination Board, Through The Chairman and Ors — Patna High Court (2016-12-21)
• Chandani Kumari v. The State Of Bihar and Ors — Patna High Court (2016-12-21)
• Banking Business Facilitators Association Bihar and Ors v. The Chairman State Bank Of India and Ors — Patna High Court (2016-11-30)
• Banking Business Facilitators Association and Ors v. The Chairman, State Bank Of India and Ors — Patna High Court (2016-11-30)
• Prasidh Kumar Singh v. Preeti Devi and Anr — Patna High Court (2016-11-23)
• Ayodhya Paswan v. The State Of Bihar and Ors — Patna High Court (2016-11-23)
• Jaymangal Prasad v. The State Of Bihar and Ors — Patna High Court (2016-11-23)