AHSANUDDIN AMANULLAH,. HARISH KUMAR

75 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• The National Institute of Technology, Patna v. Dr. Amjad Ali — Patna High Court (2023-02-04)
• Raj Chauhan v. The State of Bihar — Patna High Court (2023-02-03)
• Kumar Sonu Singh v. The State of Bihar through the Principal Secretary, — Patna High Court (2023-02-02)
• Arun Kumar v. The State Of Bihar and Ors — Patna High Court (2023-02-01)
• Mitari Devi v. The State Election Authority, Bihar Patna — Patna High Court (2023-02-01)
• Lakhan Lal Mahaldar v. The State of Bihar — Patna High Court (2023-02-01)
• Sheo Muni Chaudhary @ Shiv Muni Chaudhary v. The State of Bihar — Patna High Court (2023-02-01)
• Shamim Ahmad Khan v. The State Of Bihar and Ors — Patna High Court (2023-02-01)
• Krishna Devi v. The State of Bihar — Patna High Court (2023-01-31)
• Shambhu Raut v. The State of Bihar — Patna High Court (2023-01-30)