AHSANUDDIN AMANULLAH,GANNAMANENI RAMAKRISHNA PRASAD

35 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• Immala Nookaratnama, v. Maddipatla Ramarao, — Andhra Pradesh High Court (2022-05-05)
• KOMARA GANDHI v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2022-05-05)
• Vinapamula Hari Hara Kumar, (D3) v. Vinapamula Sri Lakshmi Pushyami, (Plff)) — Andhra Pradesh High Court (2022-04-18)
• Bonam (Thatavarthi) Sumalatha, v. NIL — Andhra Pradesh High Court (2022-04-18)
• B. NARASIMHAM AND 4 OTHERS R/O MALLESWAR ROAD, ANANTAPUR v. THE RDO/LAO, ANANTAPUR — Andhra Pradesh High Court (2022-04-12)
• KASUKURTHI VIJAYA DURGA v. KASUKURTHI SRINIVASA RAM CHOUDARY — Andhra Pradesh High Court (2022-04-07)
• ABDUL AZEEM MITAIGAR v. SHRIRAM CITY UNION FINANCE LIMITED — Andhra Pradesh High Court (2022-04-06)
• PASUPULETI SURESH BABU v. PASUPULETI VENKATA RAMANA — Andhra Pradesh High Court (2022-04-06)
• YEDDULA UDAYA KUMAR REDDY v. UTHARKAR VENKATA RAMANA RAO DIED — Andhra Pradesh High Court (2022-03-29)
• M/s Pennar Aqua Exports Limited v. Land Acquisition Officer — Andhra Pradesh High Court (2022-03-24)