AHSANUDDIN AMANULLAH,. DHARNIDHAR JHA

51 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• MANOJ RAI v. STATE OF BIHAR — Patna High Court (2015-08-21)
• PAPPU GIRI v. STATE OF BIHAR — Patna High Court (2015-08-21)
• DHARMENDRA RAI @ DHOBIYA and ANR v. THE STATE OF BIHAR — Patna High Court (2015-07-10)
• MUNNA SINGH v. STATE OF BIHAR — Patna High Court (2015-07-09)
• MATUKA YADAV v. STATE OF BIHAR — Patna High Court (2015-07-09)
• ANIL YADAV v. STATE OF BIHAR — Patna High Court (2015-07-08)
• SANTOSH KUMAR TIWARI v. STATE OF BIHAR — Patna High Court (2015-07-07)
• SHITAL MANDAL and ORS v. THE STATE OF BIHAR — Patna High Court (2015-07-07)
• SUBODH MANDAL and ANR v. THE STATE OF BIHAR — Patna High Court (2015-07-07)
• MANOJ YADAV v. THE STATE OF BIHAR — Patna High Court (2015-07-06)