LexAHSANUDDIN AMANULLAH
12,762 recorded High Court judgment(s) · 2011–2023
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 12762 |
Disposal nature
| DISPOSED | 4862 |
| BAIL GRANTED | 2977 |
| DISMISSED | 2305 |
| WITHDRAWN | 1501 |
| ALLOWED | 632 |
| D.F.D. FOR NON APPEARANCE | 337 |
| PARTLY ALLOWED (DISPOSAL) | 28 |
| BAIL REJECTED | 27 |
Recent judgments
- BHANU PRATAP SINGH @ BHANU PRASAD SINGH @ BHUTANI v. The State of Bihar — Patna High Court (2023-02-01)
- BALDDAU SINGH @ CHHOTU SINGH v. THE STATE OF BIHAR — Patna High Court (2023-01-25)
- BIJAY YADAV v. The State of Bihar — Patna High Court (2023-01-25)
- BHAWAR PRASAD. and ORS v. JANGALI DEVI and ORS — Patna High Court (2023-01-18)
- SALTA KUMARI v. THE STATE OF BIHAR — Patna High Court (2023-01-18)
- SARVAN PASWAN @ SHRAVAN PASWAN v. The State of Bihar — Patna High Court (2023-01-18)
- ABNISH KUMAR @ MANISH KUMAR v. The State of Bihar — Patna High Court (2022-12-23)
- VIKASH KUMAR v. The State of Bihar — Patna High Court (2022-12-23)
- BIKASH KUMAR v. The State of Bihar — Patna High Court (2022-12-23)
- AJAY KUMAR SINGH @ AJAY SINGH v. The State of Bihar — Patna High Court (2022-12-23)